Surya Prakash Nigam vs State Of U.P. And Others
2012 Latest Caselaw 4635 ALL

Citation : 2012 Latest Caselaw 4635 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Surya Prakash Nigam vs State Of U.P. And Others on 28 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 48756 of 2012
 

 
Petitioner :- Surya Prakash Nigam
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Prabhakar Awasthi
 
Respondent Counsel :- C.S.C.,R.R. Tiwari
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The words "W.P.No.45611 of 2010" occurring in fourth paragraph of the order dated 21.09.2012 is directed to be deleted and in their place the words "W.P.No.45641 of 2010" is directed to be substituted.

Order Date :- 28.9.2012

SRY

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