Gaurav Kumar vs Vice Chancellor, Chaudhary ...
2012 Latest Caselaw 4631 ALL

Citation : 2012 Latest Caselaw 4631 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Gaurav Kumar vs Vice Chancellor, Chaudhary ... on 28 September, 2012

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25936 of 2012
 

 
Petitioner :- Gaurav Kumar
 
Respondent :- Vice Chancellor, Chaudhary Charan University And Others
 
Petitioner Counsel :- R.K. Gupta
 
Respondent Counsel :- Anurag Khanna,S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

A counter affidavit has been filed by the University today.

The petitioner may file rejoinder affidavit to the same by Wednesday.

Put up on Friday.

Order Date :- 28.9.2012

Hasnain

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