Smt. Prajna Pandey vs State Of U.P. And Others
2012 Latest Caselaw 4630 ALL

Citation : 2012 Latest Caselaw 4630 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Smt. Prajna Pandey vs State Of U.P. And Others on 28 September, 2012

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 50409 of 2007
 

 
Petitioner :- Smt. Prajna Pandey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Yogeshwar Prasad Mishra
 
Respondent Counsel :- C.S.C.,S.K.S.Kushwaha
 
Hon'ble Arvind Kumar Tripathi,J.

List revised.

No one is present on behalf of the petitioner.

Learned Standing Counsel is present.

List in the next cause list.

Order Date :- 28.9.2012

A.K.Srivastava

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