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U.P. Rajya Dwara Collector, Alld vs Ravi Shanker Mishra & Another
2012 Latest Caselaw 4625 ALL

Citation : 2012 Latest Caselaw 4625 ALL
Judgement Date : 28 September, 2012

Allahabad High Court
U.P. Rajya Dwara Collector, Alld vs Ravi Shanker Mishra & Another on 28 September, 2012
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - C No. - 49264 of 2003
 

 
Petitioner :- U.P. Rajya Dwara Collector, Alld
 
Respondent :- Ravi Shanker Mishra & Another
 
Petitioner Counsel :- Addl. C.S.C.,Arjun Singhal
 
Respondent Counsel :- Radhey Shyam,Ajay Shanker,Akhilesh Chandra Srivasta,Satish Dwivedi,Sc,Siddhartha Shukla,Triveni Shankar
 

 
Hon'ble Pankaj Naqvi,J.

Office is directed to list this case in the first ten cases, in the next cause list.

Order Date :- 28.9.2012

Chandra

 

 

 
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