Smt. Shaheen Sami vs Zila Basic Shiksha Adhikari, ...
2012 Latest Caselaw 4624 ALL

Citation : 2012 Latest Caselaw 4624 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Smt. Shaheen Sami vs Zila Basic Shiksha Adhikari, ... on 28 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 39020 of 2002
 

 
Petitioner :- Smt. Shaheen Sami
 
Respondent :- Zila Basic Shiksha Adhikari, Lalitpur
 
Petitioner Counsel :- V.S. Sinha,B.B. Pal,B.N.Shukla,S.F.A. Naqvi,S.N.Dubey
 
Respondent Counsel :- P.K. Sharma,S.C.
 

 
Hon'ble Pankaj Naqvi,J.

List revised. Sri S N Dubey, learned counsel for the petitioners, is present. No one is present on behalf of the respondents.

Sri Dubey shall intimate about this order in writing to Sri Lal Bahadul Pal, learned counsel for the respondents, to ensure his presence, when the case is listed next, as failure to comply the order dated 07.08.2012, may entail adverse consequences.

List in the next cause list.

Order Date :- 28.9.2012

Chandra

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