Smt. Chandra Mati vs State Of U.P. & Others
2012 Latest Caselaw 4622 ALL

Citation : 2012 Latest Caselaw 4622 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Smt. Chandra Mati vs State Of U.P. & Others on 28 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 1659 of 2010
 

 
Petitioner :- Smt. Chandra Mati
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.K.S. Paliwal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

For order see order of date passed in Writ Petition No. 3149 of 1994.

Order Date :- 28.9.2012

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