Jai Singh vs Union Of India And Others
2012 Latest Caselaw 4610 ALL

Citation : 2012 Latest Caselaw 4610 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Jai Singh vs Union Of India And Others on 28 September, 2012

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 6668 of 2012
 

 
Petitioner :- Jai Singh
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Hausila Prasad,Satya Prakash Mishra
 
Respondent Counsel :- A.S.G.I.,Mohd Parvej,Neeraj Tiwari,S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Heard learned counsel for the petitioner and Sri Neeraj Tiwari, learned counsel for the respondent nos. 2 & 3.

Sri Neeraj Tiwari states that instruction has been received and he will be assisting the Court by the next date fixed.

List in the next cause list.

Order Date :- 28.9.2012

Hasnain

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