State Of U.P. Thr. Collector, & ... vs Jugal Kishore & Another
2012 Latest Caselaw 4603 ALL

Citation : 2012 Latest Caselaw 4603 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

State Of U.P. Thr. Collector, & ... vs Jugal Kishore & Another on 28 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 1118 of 1997
 

 
Petitioner :- State Of U.P. Thr. Collector, & Another
 
Respondent :- Jugal Kishore & Another
 
Petitioner Counsel :- N.B. Tiwari,S.C.
 
Respondent Counsel :- W.H. Khan
 

 
Hon'ble Pankaj Naqvi,J.

As the roster has changed, list this case before appropriate Bench.

Order Date :- 28.9.2012

Chandra

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