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Bushra Be (Minor) vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 4582 ALL

Citation : 2012 Latest Caselaw 4582 ALL
Judgement Date : 27 September, 2012

Allahabad High Court
Bushra Be (Minor) vs State Of U.P. Thru Secy. And Others on 27 September, 2012
Bench: Amreshwar Pratap Sahi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 49960 of 2012
 

 
Petitioner :- Bushra Be (Minor)
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Abrar Ahmad Siddiqui
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Put up on Wednesday, i.e., 3.10.2012.

Order Date :- 27.9.2012

Hasnain

 

 

 
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