C/M Basant Kumari Mishra Laghu ... vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 4574 ALL

Citation : 2012 Latest Caselaw 4574 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

C/M Basant Kumari Mishra Laghu ... vs State Of U.P. Thru Secy. And Others on 27 September, 2012

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 49162 of 2012
 

 
Petitioner :- C/M Basant Kumari Mishra Laghu Madhyamik Vidyalaya & Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- S.M.A. Abdy,Udai Shanker Tiwari
 
Respondent Counsel :- C.S.C.,P.N. Tripathi,Sayad N. Ahmad
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Put up on Monday.

Sri P.N. Tripathi, learned counsel for the respondents to file counter affidavit by Monday.

Order Date :- 27.9.2012

Hasnain

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