Anil Kumar Chauhan vs State Of U.P. & Others
2012 Latest Caselaw 4573 ALL

Citation : 2012 Latest Caselaw 4573 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Anil Kumar Chauhan vs State Of U.P. & Others on 27 September, 2012

Bench: R.K. Agrawal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL No. - 2033 of 2010
 

 
Petitioner :- Anil Kumar Chauhan
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- J.P. Singh,Dhirendra Singh
 
Respondent Counsel :- C.S.C.,K.S. Kushwaha,Mahesh Narain Singh,Ramesh Upadhyay
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Ram Surat Ram (Maurya),J.

No time left. The interim order is expiring today. List in the next cause list. The interim order is extended till the next date of listing.

Order Date :- 27.9.2012

samz

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