Guru Prasad vs D.E., Allahabad, & Others
2012 Latest Caselaw 4569 ALL

Citation : 2012 Latest Caselaw 4569 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Guru Prasad vs D.E., Allahabad, & Others on 27 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 5528 of 1994
 

 
Petitioner :- Guru Prasad
 
Respondent :- D.E., Allahabad, & Others
 
Petitioner Counsel :- Prabhakar Singh
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that counter affidavit has been filed on 19.5.1994. Counter affidavit is not on record.

Office is directed to trace the counter affidavit.

Learned counsel for the petitioner prays for and is granted three weeks and no more to file rejoinder affidavit.

List in the week commencing 15.10.2012.

Order Date :- 27.9.2012

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