Ram Kailash Tiwari vs State Of U.P. And Others
2012 Latest Caselaw 4566 ALL

Citation : 2012 Latest Caselaw 4566 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Ram Kailash Tiwari vs State Of U.P. And Others on 27 September, 2012

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 22679 of 1994
 

 
Petitioner :- Ram Kailash Tiwari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ram Prakash Mishra,Rajeev Mishra
 
Respondent Counsel :- S.C.
 

 
Hon'ble Arvind Kumar Tripathi,J.

The case is passed over for the day on request of counsel for the petitioner.

List this case in the next cause list.

Order Date :- 27.9.2012

A.K.Srivastava

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