Subhwati Devi vs D.B.E.O.
2012 Latest Caselaw 4559 ALL

Citation : 2012 Latest Caselaw 4559 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Subhwati Devi vs D.B.E.O. on 27 September, 2012

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 35089 of 1994
 

 
Petitioner :- Subhwati Devi
 
Respondent :- D.B.E.O.
 
Petitioner Counsel :- I.R.Singh,R.K.Singh
 
Respondent Counsel :- K.S.Shukla,K.S.Shukla,Sc
 

 
Hon'ble Arvind Kumar Tripathi,J.

The case is passed over for the day on illness slip of Sri K.S. Shukla, Counsel for the Basic Shiksha Adhikari.

List this case in the next cause list.

Order Date :- 27.9.2012

A.K.Srivastava

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