Prabhu Nath Singh And Others vs State Of U.P. And Others
2012 Latest Caselaw 4555 ALL

Citation : 2012 Latest Caselaw 4555 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Prabhu Nath Singh And Others vs State Of U.P. And Others on 27 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 55320 of 2003
 

 
Petitioner :- Prabhu Nath Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Suresh Singh,O.P. Singh
 
Respondent Counsel :- C.S.C.,Ravindra Singh
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness slip of Sri Suresh Singh.

List in the next cause list.

Order Date :- 27.9.2012

Chandra

Download the LatestLaws.com Mobile App