Smt. Meera Singh vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 4554 ALL

Citation : 2012 Latest Caselaw 4554 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Smt. Meera Singh vs State Of U.P. Thru Secy. And Others on 27 September, 2012

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 49569 of 2012
 

 
Petitioner :- Smt. Meera Singh
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- R.K. Mishra,G.K. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Put up on Thursday next along with the records of Writ Petition No.22074 of 2007.

Order Date :- 27.9.2012

Hasnain

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