Ranjeet Singh vs Union Of India And Others
2012 Latest Caselaw 4526 ALL

Citation : 2012 Latest Caselaw 4526 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Ranjeet Singh vs Union Of India And Others on 26 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 46474 of 2012
 

 
Petitioner :- Ranjeet Singh
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Harikesh Kumar Gupta
 
Respondent Counsel :- A.S.G.I.,D.K. Rai
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel appearing for Union of India states that he has to call for the record from New Delhi. He requested that two weeks further time be allowed to produce the record.

Put up on 10.10.2012 as fresh.

Order Date :- 26.9.2012

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