Surendra Kumar vs State Of U.P.
2012 Latest Caselaw 4524 ALL

Citation : 2012 Latest Caselaw 4524 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Surendra Kumar vs State Of U.P. on 26 September, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 4897 of 2010
 

 
Petitioner :- Surendra Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shishir Kumar Tiwari,Afzal Durrani
 
Respondent Counsel :- Govt.Advocate,Uttar Kumar Goswami
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by the learned counsel for the revisionist, list on 2.11.2012.

Revisionist shall file supplementary affidavit stating therein that no revision against the order impugned was filed and decided by the District Judge, Gautam Budh Nagar.

Order Date :- 26.9.2012

Hasnain

Download the LatestLaws.com Mobile App