Narendra Pandey vs State Of U.P. And Others
2012 Latest Caselaw 4511 ALL

Citation : 2012 Latest Caselaw 4511 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Narendra Pandey vs State Of U.P. And Others on 26 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 46775 of 2012
 

 
Petitioner :- Narendra Pandey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V. Singh,Vinod Pandey
 
Respondent Counsel :- C.S.C.,Shyam Krishna Gupta
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 and 2. Sri Shyam Krishna Gupta, Advocate has entered appearance on behalf of respondent No.3. Issue notice to respondent No.4.

Each of the respondents is accorded three weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 26.9.2012

SRY

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