Neeraj Kumar vs U.P. Jal Nigam Thru. M.D. And ...
2012 Latest Caselaw 4499 ALL

Citation : 2012 Latest Caselaw 4499 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Neeraj Kumar vs U.P. Jal Nigam Thru. M.D. And ... on 26 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 46931 of 2012
 

 
Petitioner :- Neeraj Kumar
 
Respondent :- U.P. Jal Nigam Thru. M.D. And Others
 
Petitioner Counsel :- N.S. Chahar
 
Respondent Counsel :- Vimlesh Kumar Rai
 

 
Hon'ble V.K. Shukla,J.

Sri Vimlesh Kumar Rai, Advocate has entered appearance on behalf of respondents. He prays for and is accorded two weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List thereafter.

Order Date :- 26.9.2012

SRY

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