Kuldeep Singh vs State Of U.P.Thru.It'S ...
2012 Latest Caselaw 4481 ALL

Citation : 2012 Latest Caselaw 4481 ALL
Judgement Date : 25 September, 2012

Allahabad High Court

Kuldeep Singh vs State Of U.P.Thru.It'S ... on 25 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33620 of 2012
 

 
Petitioner :- Kuldeep Singh
 
Respondent :- State Of U.P.Thru.It'S Prin.Secy. And Others
 
Petitioner Counsel :- Yogesh Agarwal,A.P.Tewari
 
Respondent Counsel :- C.S.C.,Pankaj Kumar Shukla,Sandeep Kr Srivastava
 

 
Hon'ble V.K. Shukla,J.

List after four weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 25.9.2012

SRY

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