Ram Ashish & Others vs Dhruva & Another
2012 Latest Caselaw 4469 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- SECOND APPEAL No. - 32 of 2012
 

 
Petitioner :- Ram Ashish & Others
 
Respondent :- Dhruva & Another
 
Petitioner Counsel :- Amitabh Ranjan Mishra,Amrita Rai,Priti Shaw
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Restoration Application.

Cause shown is sufficient. The application is allowed. The order dated 20.4.2012 is recalled and the Second Appeal is restored to its original number. 

Order Date :- 25.9.2012

OP

Case :- SECOND APPEAL No. - 32 of 2012

Petitioner :- Ram Ashish & Others

Respondent :- Dhruva & Another

Petitioner Counsel :- Amitabh Ranjan Mishra,Amrita Rai,Priti Shaw

Hon'ble Rajes Kumar,J.

The order dated 20.4.2012 is recalled. The Second Appeal is restored to its original number.

For order see order of date passed on restoration application. 

Order Date :- 25.9.2012

OP

Case :- SECOND APPEAL No. - 32 of 2012

Petitioner :- Ram Ashish & Others

Respondent :- Dhruva & Another

Petitioner Counsel :- Amitabh Ranjan Mishra,Amrita Rai,Priti Shaw

Hon'ble Rajes Kumar,J.

List before the appropriate Bench. It shall not be treated as tied up or part heard to this Bench. 

Order Date :- 25.9.2012

OP