Vijay Pratap Singh & 5 Ors. vs State Of U.P. Through Secy. Deptt. ...
2012 Latest Caselaw 4467 ALL

Citation : 2012 Latest Caselaw 4467 ALL
Judgement Date : 25 September, 2012

Allahabad High Court

Vijay Pratap Singh & 5 Ors. vs State Of U.P. Through Secy. Deptt. ... on 25 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 5105 of 2012
 

 
Petitioner :- Vijay Pratap Singh & 5 Ors.
 
Respondent :- State Of U.P. Through Secy. Deptt. Of Power & Energy Lko. &
 
Petitioner Counsel :- V.K.Srivastava
 
Respondent Counsel :- C.S.C.,Amit Singh Bhadauriya
 

 
Hon'ble Ajai Lamba,J.

Let clear typed copy of Annexure-2 be placed on record.

List this case, as and when the said document is filed.

Let the name of Sri Upendra Singh, Advocate, be shown in next cause list as representing respondent nos.4 to 6.

Order Date :- 25.9.2012

A.Nigam

Download the LatestLaws.com Mobile App