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Gopal Jee vs State Of U.P. And Others
2012 Latest Caselaw 4446 ALL

Citation : 2012 Latest Caselaw 4446 ALL
Judgement Date : 24 September, 2012

Allahabad High Court
Gopal Jee vs State Of U.P. And Others on 24 September, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 10431 of 1994
 

 
Petitioner :- Gopal Jee
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.M.Singh
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

The matter relates to 1994. Till date no counter affidavit has been filed. On 23.8.2012, on the request of learned Standing Counsel, two weeks time was allowed to file counter affidavit.

Ms. Suman Sirohi, learned Standing Counsel states that letter has been written to the concerned District Inspector of Schools on 24.8.2012 but she has not received any instruction.

In view of the above, list on 11.10.2012. On that day, either the counter affidavit be filed or the District Inspector of Schools be present in person.

Order Date :- 24.9.2012

OP

 

 

 
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