Nazma Begum vs State Of U.P. Through Prin. Secy. ...
2012 Latest Caselaw 4444 ALL

Citation : 2012 Latest Caselaw 4444 ALL
Judgement Date : 24 September, 2012

Allahabad High Court

Nazma Begum vs State Of U.P. Through Prin. Secy. ... on 24 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 5080 of 2012
 

 
Petitioner :- Nazma Begum
 
Respondent :- State Of U.P. Through Prin. Secy. Medical & Health Lko. & Or
 
Petitioner Counsel :- Shamshad Ahmad Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Let this case be listed as per roster.

Order Date :- 24.9.2012

A.Nigam

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