Citation : 2012 Latest Caselaw 4440 ALL
Judgement Date : 24 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 46126 of 2012 Petitioner :- Arvind Kumar Pandey Respondent :- State Of U.P. & Others Petitioner Counsel :- Radha Kant Ojha Respondent Counsel :- C.S.C.,Sunil Kr. Kushwaha Hon'ble V.K. Shukla,J.
Put up this case tomorrow.
Order Date :- 24.9.2012
SRY
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