C/M Rajnath Singh Sewashram Inter ... vs District Inspector Of Schools, ...
2012 Latest Caselaw 4438 ALL

Citation : 2012 Latest Caselaw 4438 ALL
Judgement Date : 24 September, 2012

Allahabad High Court

C/M Rajnath Singh Sewashram Inter ... vs District Inspector Of Schools, ... on 24 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 48636 of 2012
 

 
Petitioner :- C/M Rajnath Singh Sewashram Inter College, Kakrahi & Anr.
 
Respondent :- District Inspector Of Schools, Jaunpur And Others
 
Petitioner Counsel :- Indra Raj Singh
 
Respondent Counsel :- C.S.C.,Gyanendra Prasad
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Friday. Sri Gyanendra Prasad, Advocate is directed to seek full instructions from the U.P. Secondary Education Services Selection Board in regard to notification of vacancies made by the Committee of Management of the institution concerned from time to time and the respective recommendations made against the same.

Order Date :- 24.9.2012

SRY

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