Alpana Tewari vs State Of U.P.And Others
2012 Latest Caselaw 4426 ALL

Citation : 2012 Latest Caselaw 4426 ALL
Judgement Date : 21 September, 2012

Allahabad High Court

Alpana Tewari vs State Of U.P.And Others on 21 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 45242 of 2012
 

 
Petitioner :- Alpana Tewari
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- V.K.Singh,Sharad Chandra
 
Respondent Counsel :- C.S.C.,K.Shahi
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The date "27.7.2012" occurring in 9th line of order dated 06.09.2012 is directed to be deleted and in its place the date "28.7.2012" be substituted.

Order Date :- 21.9.2012

SRY

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