Suresh Saini vs State Of U.P. & Others
2012 Latest Caselaw 4424 ALL

Citation : 2012 Latest Caselaw 4424 ALL
Judgement Date : 21 September, 2012

Allahabad High Court

Suresh Saini vs State Of U.P. & Others on 21 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 44198 of 2012
 

 
Petitioner :- Suresh Saini
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- H.L. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The word "Moradabad" occurring in the order dated 04.09.2012 is directed to be deleted and in its place the word "Sambhal" be substituted.

Order Date :- 21.9.2012

SRY

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