Rakesh Goyal vs Commissioner Of Income-Tax & ...
2012 Latest Caselaw 4419 ALL

Citation : 2012 Latest Caselaw 4419 ALL
Judgement Date : 21 September, 2012

Allahabad High Court

Rakesh Goyal vs Commissioner Of Income-Tax & ... on 21 September, 2012

Bench: Rajes Kumar, Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT TAX No. - 474 of 2003
 

 
Petitioner :- Rakesh Goyal
 
Respondent :- Commissioner Of Income-Tax & Another
 
Petitioner Counsel :- S.K. Garg
 
Respondent Counsel :- S.S.C.,Ashok Kumar,Bharat Ji Agarwal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Pankaj Mithal,J.

Both of us are sitting singly in a different jurisdiction. We are of the view that it would be appropriate that the matter be placed before the regular Bench.

The case is released. List before the regular Bench.

Order Date :- 21.9.2012

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