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Smt. Madhuri Devi vs State Of U.P. & Others
2012 Latest Caselaw 4417 ALL

Citation : 2012 Latest Caselaw 4417 ALL
Judgement Date : 21 September, 2012

Allahabad High Court
Smt. Madhuri Devi vs State Of U.P. & Others on 21 September, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 40994 of 2012
 

 
Petitioner :- Smt. Madhuri Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shrawan Dwivedi
 
Respondent Counsel :- C.S.C.,Shrawan Kumar Pandey
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The word "Jalaun" occurring in the order dated 22.08.2012 is directed to be deleted and in its place the word "Auraiya" be substituted.

Order Date :- 21.9.2012

SRY

 

 

 
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