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Shyam Lal Chaturvedi vs State Of U.P. & Others
2012 Latest Caselaw 4414 ALL

Citation : 2012 Latest Caselaw 4414 ALL
Judgement Date : 21 September, 2012

Allahabad High Court
Shyam Lal Chaturvedi vs State Of U.P. & Others on 21 September, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 44684 of 2012
 

 
Petitioner :- Shyam Lal Chaturvedi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.N. Pandey
 
Respondent Counsel :- C.S.C.,Mrigraj Singh
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Tuesday. On the said date the Secretary, U.P. Secondary Education Services Selection Board, Allahabad is directed to be present personally in Court.

Order Date :- 21.9.2012

SRY

 

 

 
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