Asstt.Regional ... vs Rishipal Singh And Others
2012 Latest Caselaw 4412 ALL

Citation : 2012 Latest Caselaw 4412 ALL
Judgement Date : 21 September, 2012

Allahabad High Court

Asstt.Regional ... vs Rishipal Singh And Others on 21 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 48796 of 2012
 

 
Petitioner :- Asstt.Regional Manager,U.P.S.R.T.C.And Another
 
Respondent :- Rishipal Singh And Others
 
Petitioner Counsel :- Nafees Ahmad
 

 
Hon'ble Rajes Kumar,J.

The order of the Presiding Officer is dated 12.12.2011. The writ petition filed on 19.9.2012. In the petition, the laches has not been explained.

Learned counsel for the petitioner prays for and is granted two weeks time to file supplementary affidavit explaining the laches.

List after two weeks before the appropriate Bench.

Order Date :- 21.9.2012

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