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Moti Lal Singh vs State Of U.P. & Others
2012 Latest Caselaw 4410 ALL

Citation : 2012 Latest Caselaw 4410 ALL
Judgement Date : 21 September, 2012

Allahabad High Court
Moti Lal Singh vs State Of U.P. & Others on 21 September, 2012
Bench: Rajes Kumar, Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT TAX No. - 1001 of 2004
 

 
Petitioner :- Moti Lal Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rajeshwar Singh,K.K. Roy,R.R.Agrawal
 
Respondent Counsel :- C.S.C.,Prabhakar Pandey,Sudhakar Pandey
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Pankaj Mithal,J.

Both of us are sitting singly in a different jurisdiction. Today, an adjournment has been sought on the ground of illness by the learned counsel for the respondent.

We are of the view that the matter be listed before the regular Bench. 

The case is released. List before the regular Bench.

Order Date :- 21.9.2012

OP

 

 

 
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