Ram Narayan vs Indian Farmers Fertilizers ...
2012 Latest Caselaw 4408 ALL

Citation : 2012 Latest Caselaw 4408 ALL
Judgement Date : 21 September, 2012

Allahabad High Court

Ram Narayan vs Indian Farmers Fertilizers ... on 21 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 48897 of 2012
 

 
Petitioner :- Ram Narayan
 
Respondent :- Indian Farmers Fertilizers Co-Operatvie Ltd.And Others
 
Petitioner Counsel :- D.K.Mishra
 
Respondent Counsel :- C.S.C.,Vivek Ratan
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ petition No. 46172 of 2007.

Meanwhile, the parties may exchange their affidavits.

Order Date :- 21.9.2012

Download the LatestLaws.com Mobile App