Rajeev Kumar Sharma & 5 Ors. vs Union Of India Ministry Of Urban ...
2012 Latest Caselaw 4370 ALL

Citation : 2012 Latest Caselaw 4370 ALL
Judgement Date : 20 September, 2012

Allahabad High Court

Rajeev Kumar Sharma & 5 Ors. vs Union Of India Ministry Of Urban ... on 20 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 5022 of 2012
 

 
Petitioner :- Rajeev Kumar Sharma & 5 Ors.
 
Respondent :- Union Of India Ministry Of Urban Development Through Secy. N
 
Petitioner Counsel :- Rajan Roy
 
Respondent Counsel :- C.S.C.,A.S.G.
 

 
Hon'ble Ajai Lamba,J.

Sri Rajan Roy, learned counsel for the petitioners contends that let this petition be dismissed as withindrawn, as cause of action does not survive any more.

The petition is accordingly dismissed as withdrawn on the statement of Sri Roy.

Order Date :- 20.9.2012

A.Nigam

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