Rahul Sharma & Another vs State Of U.P.& Another
2012 Latest Caselaw 4367 ALL

Citation : 2012 Latest Caselaw 4367 ALL
Judgement Date : 20 September, 2012

Allahabad High Court

Rahul Sharma & Another vs State Of U.P.& Another on 20 September, 2012

Bench: Arun Tandon, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 19170 of 2010
 

 
Petitioner :- Rahul Sharma & Another
 
Respondent :- State Of U.P.& Another
 
Petitioner Counsel :- Dharmendra Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Nobody is present on behalf of the petitioners to press the writ petition even in the revised reading of the cause list.

Writ petition is dismissed. Interim order, if any, stands discharged.

Learned A.G.A. shall forward a copy of this order to the S.P./S.S.P. concerned for the investigation being completed with due diligence, if not already completed.

Order Date :- 20.9.2012

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