Citation : 2012 Latest Caselaw 4312 ALL
Judgement Date : 20 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. WRIT PETITION No. - 19037 of 2010 Petitioner :- Smt. Sadhana Madheshiya And Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Balram Mishra Respondent Counsel :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vijay Prakash Pathak,J.
Learned counsel for the petitioners states that the charge-sheet has already been filed in the matter.
In view of the aforesaid, writ petition is dismissed. Interim order, if any, stands discharged.
Order Date :- 20.9.2012
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