Wasim Ahmad And Others vs State Of U.P. And Others
2012 Latest Caselaw 4305 ALL

Citation : 2012 Latest Caselaw 4305 ALL
Judgement Date : 20 September, 2012

Allahabad High Court

Wasim Ahmad And Others vs State Of U.P. And Others on 20 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 48399 of 2012
 

 
Petitioner :- Wasim Ahmad And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Mohd. Azeem Ahmad,Ajay Prakash
 
Respondent Counsel :- C.S.C.,Sayed Nadeem Ahmad
 

 
Hon'ble V.K. Shukla,J.

List this writ petition along with the record of writ petition No.40244 of 2012, Jitendra Kumar and others vs. State of U.P. and others on the date fixed in the aforesaid case.

Counter affidavit, if any, may be filed by each one of the respondents by the date fixed.

Order Date :- 20.9.2012

SRY

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