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Vijai Singh vs State Of U.P. And Anr.
2012 Latest Caselaw 4304 ALL

Citation : 2012 Latest Caselaw 4304 ALL
Judgement Date : 20 September, 2012

Allahabad High Court
Vijai Singh vs State Of U.P. And Anr. on 20 September, 2012
Bench: Arun Tandon, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21776 of 2010
 

 
Petitioner :- Vijai Singh
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- S.K. Chaturvedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Nobody is present on behalf of the petitioner to press the writ petition even in the revised reading of the cause list.

Writ petition is dismissed. Interim order, if any, stands discharged.

Order Date :- 20.9.2012

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