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Dhirendra Kumar Sharma vs Chairman Town Area Committee And ...
2012 Latest Caselaw 4262 ALL

Citation : 2012 Latest Caselaw 4262 ALL
Judgement Date : 19 September, 2012

Allahabad High Court
Dhirendra Kumar Sharma vs Chairman Town Area Committee And ... on 19 September, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 2235 of 1994
 

 
Petitioner :- Dhirendra Kumar Sharma
 
Respondent :- Chairman Town Area Committee And Others.
 
Petitioner Counsel :- Y.S.Saxena
 
Respondent Counsel :- S.C.,N.Mishra,Saurabh Ray
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the request of learned counsel for the petitioner.

Order Date :- 19.9.2012

OP

 

 

 
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