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Kabir Ahmad vs Uttar Pradesh Jal Nigam And Others
2012 Latest Caselaw 4237 ALL

Citation : 2012 Latest Caselaw 4237 ALL
Judgement Date : 18 September, 2012

Allahabad High Court
Kabir Ahmad vs Uttar Pradesh Jal Nigam And Others on 18 September, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 47559 of 2012
 

 
Petitioner :- Kabir Ahmad
 
Respondent :- Uttar Pradesh Jal Nigam And Others
 
Petitioner Counsel :- S.U. Khan
 
Respondent Counsel :- Q.H. Siddiqui,Vimlesh Kr. Rai
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on Monday i.e. on 24.9.2012. By that time requisite instructions may be obtained. Sri Vimlesh Kumar Rai, Advocate is present.

Order Date :- 18.9.2012

Arun K. Singh

 

 

 
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