Uma Devi vs State Of U.P. Through Secy. Basic ...
2012 Latest Caselaw 4216 ALL

Citation : 2012 Latest Caselaw 4216 ALL
Judgement Date : 17 September, 2012

Allahabad High Court

Uma Devi vs State Of U.P. Through Secy. Basic ... on 17 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4934 of 2012
 

 
Petitioner :- Uma Devi
 
Respondent :- State Of U.P. Through Secy. Basic Shiksha Lko. & Ors.
 
Petitioner Counsel :- Jagdish Prasad Maurya
 
Respondent Counsel :- C.S.C.,Jyoti Sikka
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for the petitioner.

List next week as fresh.

Order Date :- 17.9.2012

A.Nigam

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