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Yatin Kumar & Another vs State Of U.P. & Others
2012 Latest Caselaw 4211 ALL

Citation : 2012 Latest Caselaw 4211 ALL
Judgement Date : 17 September, 2012

Allahabad High Court
Yatin Kumar & Another vs State Of U.P. & Others on 17 September, 2012
Bench: Amar Saran, Anurag Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 13497 of 2012
 

 
Petitioner :- Yatin Kumar & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.K. Srivastava,V.K. Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Anurag Kumar,J.

Learned counsel for the petitioners states that he does not want to press the petition. It is, accordingly, dismissed.

Liberty to file another fresh petition is denied.

Order Date :- 17.9.2012

HSM

 

 

 
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