Sarita Nishad vs State Of U.P. And Others
2012 Latest Caselaw 4210 ALL

Citation : 2012 Latest Caselaw 4210 ALL
Judgement Date : 17 September, 2012

Allahabad High Court

Sarita Nishad vs State Of U.P. And Others on 17 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 47345 of 2012
 

 
Petitioner :- Sarita Nishad
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Govind Narain Srivastava
 
Respondent Counsel :- C.S.C.,B.P. Singh
 

 
Hon'ble V.K. Shukla,J.

Controversy raised in this writ petition is identical to the one raised in writ petition No.44263 of 2012, Premila Devi & Others vs. State Of U.P. & Others as also the one contained in writ petition No.26189 of 2012. The issue in both the above writ petition has been referred to larger Bench. In view of this, the record of present writ petitions be also connected with the record of writ petition No.26189 of 2012.

Order Date :- 17.9.2012

SRY

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