Kisan Sewa Sahkari Samiti ... vs State Of U.P. & Others
2012 Latest Caselaw 4208 ALL

Citation : 2012 Latest Caselaw 4208 ALL
Judgement Date : 17 September, 2012

Allahabad High Court

Kisan Sewa Sahkari Samiti ... vs State Of U.P. & Others on 17 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 44178 of 2012
 

 
Petitioner :- Kisan Sewa Sahkari Samiti Ltd.,Bela Chheda,Puwayan,Shahjahan
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Alok Sharma,Rajesh Kumar Dubey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The word "petitioner" occurring in the first line of paragraph 3 of the order dated 04.09.2012 is directed to be deleted and in its place the words "respondent No.4" are directed to be substituted.

Order Date :- 17.9.2012

SRY

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