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Arjun Singh vs Managing Director,U.P. ...
2012 Latest Caselaw 4201 ALL

Citation : 2012 Latest Caselaw 4201 ALL
Judgement Date : 17 September, 2012

Allahabad High Court
Arjun Singh vs Managing Director,U.P. ... on 17 September, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4936 of 2012
 

 
Petitioner :- Arjun Singh
 
Respondent :- Managing Director,U.P. Cooperative Bank Ltd.,Lucknow & Anr.
 
Petitioner Counsel :- Dinesh Kumar Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for the petitioner.

List next week as fresh.

Order Date :- 17.9.2012

A.Nigam

 

 

 
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