Rishi Kumar And Anr. vs State Of U.P. And Others
2012 Latest Caselaw 4168 ALL

Citation : 2012 Latest Caselaw 4168 ALL
Judgement Date : 13 September, 2012

Allahabad High Court

Rishi Kumar And Anr. vs State Of U.P. And Others on 13 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 46707 of 2012
 

 
Petitioner :- Rishi Kumar And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Pandey Ii
 
Respondent Counsel :- C.S.C.,A.K. Yadav
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos.1, 2, 3 and 4. Sri A.K. Yadav, Advocate has entered appearance on behalf of respondent No.5.

Each one of the respondents is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 13.9.2012

SRY

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