Parmesh Kumar vs Union Of India Through Secy. ...
2012 Latest Caselaw 4166 ALL

Citation : 2012 Latest Caselaw 4166 ALL
Judgement Date : 13 September, 2012

Allahabad High Court

Parmesh Kumar vs Union Of India Through Secy. ... on 13 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4869 of 2012
 

 
Petitioner :- Parmesh Kumar
 
Respondent :- Union Of India Through Secy. Finance Deptt. New Delhi & Ors.
 
Petitioner Counsel :- Rajeiu Kumar Tripathi
 
Respondent Counsel :- A.S.G.,Vinay Shankar
 

 
Hon'ble Ajai Lamba,J.

Sri A.K. Chaturvedi, Advocate, would be appearing for respondent nos.2 to 6. He is not available today.

List next week as fresh.

Order Date :- 13.9.2012

A.Nigam

Download the LatestLaws.com Mobile App