Commissioner Of Income Tax, Agra vs The Oriental Insurance Co. Ltd.
2012 Latest Caselaw 4164 ALL

Citation : 2012 Latest Caselaw 4164 ALL
Judgement Date : 13 September, 2012

Allahabad High Court

Commissioner Of Income Tax, Agra vs The Oriental Insurance Co. Ltd. on 13 September, 2012

Bench: Sunil Ambwani, Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 279 of 2006
 

 
Petitioner :- Commissioner Of Income Tax, Agra
 
Respondent :- The Oriental Insurance Co. Ltd.
 
Petitioner Counsel :- C.S.C.,S.Chopra
 
Respondent Counsel :- R.R.Agrawal
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Aditya Nath Mittal,J.

Dismissed.

For order see our order of date passed in Income Tax Appeal No.441 of 2006.

Order Date :- 13.9.2012

Kpy

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